Aftab Ahmad Khan vs Smt. Bhumman Alias Ahilyarani And ...
2014 Latest Caselaw 1080 ALL

Citation : 2014 Latest Caselaw 1080 ALL
Judgement Date : 21 April, 2014

Allahabad High Court

Aftab Ahmad Khan vs Smt. Bhumman Alias Ahilyarani And ... on 21 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 22105 of 2014
 

 
Petitioner :- Aftab Ahmad Khan
 
Respondent :- Smt. Bhumman Alias Ahilyarani And 2 Ors.
 
Counsel for Petitioner :- Manzarul Islam,Ahmad Saeed
 

 
Hon'ble Anjani Kumar Mishra,J.

List on 1st May, 2014 along with writ petition no. 14061 of 2013 (Narayan Das vs. DDC and Other) showing the name of the counsel appearing therein.

Order Date :- 21.4.2014

Priyanka

Download the LatestLaws.com Mobile App