M/S Moser Baer India Limited vs State Of U.P. And Others
2014 Latest Caselaw 1073 ALL

Citation : 2014 Latest Caselaw 1073 ALL
Judgement Date : 21 April, 2014

Allahabad High Court

M/S Moser Baer India Limited vs State Of U.P. And Others on 21 April, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 1730 of 2011
 

 
Petitioner :- M/S Moser Baer India Limited
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Nikhil Agrawal,Dhruv Agrawal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Heard Sri Bharat Ji Agarwal, learned Senior Advocate, assisted by Sri Nikhil Agarwal, learned counsel for the petitioner and Sri C.B. Tripathi, Special Counsel for the State of U.P.

Judgment is reserved.

Order Date :- 21.4.2014

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