Chittar Singh (Since Deceased) ... vs Karau And 4 Others
2014 Latest Caselaw 1069 ALL

Citation : 2014 Latest Caselaw 1069 ALL
Judgement Date : 21 April, 2014

Allahabad High Court

Chittar Singh (Since Deceased) ... vs Karau And 4 Others on 21 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3284 of 2013
 

 
Applicant :- Chittar Singh (Since Deceased) And 4 Others
 
Opposite Party :- Karau And 4 Others
 
Counsel for Applicant :- Atul Sharma,A.K. Sharma
 
Counsel for Opposite Party :- S.C.,Hemant Kumar,J.J. Munir
 

 
Hon'ble Ran Vijai Singh,J.

Passed over on the illness slip of the learned counsel for the opposite party. List in the next cause list.

Order Date :- 21.4.2014

samz

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