Jiut vs D.D.C. And 3 Ors.
2014 Latest Caselaw 1057 ALL

Citation : 2014 Latest Caselaw 1057 ALL
Judgement Date : 21 April, 2014

Allahabad High Court

Jiut vs D.D.C. And 3 Ors. on 21 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 21463 of 2014
 

 
Petitioner :- Jiut
 
Respondent :- D.D.C. And 3 Ors.
 
Counsel for Petitioner :- N.L. Pandey,Vijay Pratap Singh
 
Counsel for Respondent :- C.S.C.,Manoj Mishra
 

 
Hon'ble Anjani Kumar Mishra,J.

Heard Shri N.L. Pandey, learned counsel for the petitioner.

Put up on 28th April, 2014 for orders.

Order Date :- 21.4.2014

Priyanka

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