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Satendra Kumar Gupta vs Rajesh Kumar, Regional Manager, ...
2014 Latest Caselaw 1055 ALL

Citation : 2014 Latest Caselaw 1055 ALL
Judgement Date : 21 April, 2014

Allahabad High Court
Satendra Kumar Gupta vs Rajesh Kumar, Regional Manager, ... on 21 April, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1342 of 2014
 

 
Applicant :- Satendra Kumar Gupta
 
Opposite Party :- Rajesh Kumar, Regional Manager, Central Bank Of India & Anr.
 
Counsel for Applicant :- Dinesh Kr. Chaubey,Shashi Shekhar Mishra
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Passed over on the illness slip of the learned counsel for the opposite party. Whenever the case is listed next the name of Sri G.P.Srivastava be shown as counsel for the opposite party.

Order Date :- 21.4.2014

samz

 

 

 
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