Ram Niwas vs Anil Kumar Gupta, Principal ...
2014 Latest Caselaw 1039 ALL

Citation : 2014 Latest Caselaw 1039 ALL
Judgement Date : 18 April, 2014

Allahabad High Court

Ram Niwas vs Anil Kumar Gupta, Principal ... on 18 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1267 of 2014
 

 
Applicant :- Ram Niwas
 
Opposite Party :- Anil Kumar Gupta, Principal Secry., Home
 
Counsel for Applicant :- Bijendra Kumar Mishra
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

An affidavit of compliance has been filed on behalf of opposite party which is taken on record.

List this case on 29th April, 2014. In the meantime learned counsel for the applicant may file reply to the affidavit of compliance.

Order Date :- 18.4.2014

samz

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