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Hari Ram And 5 Ors. vs D.D.C. And 39 Others
2014 Latest Caselaw 1037 ALL

Citation : 2014 Latest Caselaw 1037 ALL
Judgement Date : 18 April, 2014

Allahabad High Court
Hari Ram And 5 Ors. vs D.D.C. And 39 Others on 18 April, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 3660 of 2014
 

 
Petitioner :- Hari Ram And 5 Ors.
 
Respondent :- D.D.C. And 39 Others
 
Counsel for Petitioner :- Saurabh Sachan,A.K. Sachan,D.S. Arya
 
Counsel for Respondent :- C.S.C.,Ashutosh Diljun,Dinesh Pathak,Prashant,V.K. Pathak
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Shri Dinesh Pathak, learned counsel for the respondents.

List in the next cause list.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 18.4.2014

Priyanka

 

 

 
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