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Smt. Jagwati Devi vs D.D.C. And 2 Ors.
2014 Latest Caselaw 1034 ALL

Citation : 2014 Latest Caselaw 1034 ALL
Judgement Date : 18 April, 2014

Allahabad High Court
Smt. Jagwati Devi vs D.D.C. And 2 Ors. on 18 April, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 68382 of 2013
 

 
Petitioner :- Smt. Jagwati Devi
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- S.N. Tripathi,I.P. Singh
 
Counsel for Respondent :- C.S.C.,Ayub Khan
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the respondent no. 3 prays for and is granted three weeks and no more time to file counter affidavit.

List immediately after expiry of the aforesaid period.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 18.4.2014

Priyanka

 

 

 
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