Vivekanand Rai And Another vs Sarvendra Vikram Bahadur Singh, ...
2014 Latest Caselaw 1030 ALL

Citation : 2014 Latest Caselaw 1030 ALL
Judgement Date : 18 April, 2014

Allahabad High Court

Vivekanand Rai And Another vs Sarvendra Vikram Bahadur Singh, ... on 18 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1259 of 2014
 

 
Applicant :- Vivekanand Rai And Another
 
Opposite Party :- Sarvendra Vikram Bahadur Singh, Director, S.C.E.R.T.
 
Counsel for Applicant :- Gyanendra Kumar Singh,Brijesh Kumar Singh
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

A short counter affidavit has been filed on behalf of opposite party no.1 which is taken on record. Learned counsel for the applicant prays for and is granted two weeks time to file its reply.

List thereafter.

Order Date :- 18.4.2014

samz

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