Smt. Shashi Arora And Another vs D.D.C. & Another
2014 Latest Caselaw 1028 ALL

Citation : 2014 Latest Caselaw 1028 ALL
Judgement Date : 18 April, 2014

Allahabad High Court

Smt. Shashi Arora And Another vs D.D.C. & Another on 18 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 6720 of 2009
 

 
Petitioner :- Smt. Shashi Arora And Another
 
Respondent :- D.D.C. & Another
 
Counsel for Petitioner :- Rahul Verma,K.R. Sirohi
 
Counsel for Respondent :- C.S.C.,Ayub Khan,S.C. Pandey
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner prays for and is granted two weeks time to file a rejoinder affidavit.

Order Date :- 18.4.2014

Priyanka

Download the LatestLaws.com Mobile App