Citation : 2014 Latest Caselaw 1027 ALL
Judgement Date : 18 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1257 of 2014 Applicant :- Dr. Smt. Shail Kumari Opposite Party :- Smt. Uttam Gulati, Joint Director Of Education Counsel for Applicant :- Rajnish Kumar Srivastava Counsel for Opposite Party :- S.C. Hon'ble Ran Vijai Singh,J.
A counter affidavit has been filed on behalf of opposite party which is taken on record.
Learned counsel for the application prays for and is granted two weeks time to file rejoinder affidavit.
List thereafter.
Order Date :- 18.4.2014
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