Khalbal & Others vs D.D.C., Hamirpur & Another
2014 Latest Caselaw 1026 ALL

Citation : 2014 Latest Caselaw 1026 ALL
Judgement Date : 18 April, 2014

Allahabad High Court

Khalbal & Others vs D.D.C., Hamirpur & Another on 18 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 16172 of 1996
 

 
Petitioner :- Khalbal & Others
 
Respondent :- D.D.C., Hamirpur & Another
 
Counsel for Petitioner :- R.K. Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner prays for and is granted a weeks time to take fresh steps for service of notice upon respondent no. 2 by the registered post A.D.

Order Date :- 18.4.2014

Priyanka

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