Abhilakh And 4 Ors. vs D.D.C. And 5 Ors.
2014 Latest Caselaw 1017 ALL

Citation : 2014 Latest Caselaw 1017 ALL
Judgement Date : 18 April, 2014

Allahabad High Court

Abhilakh And 4 Ors. vs D.D.C. And 5 Ors. on 18 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 68387 of 2013
 

 
Petitioner :- Abhilakh And 4 Ors.
 
Respondent :- D.D.C. And 5 Ors.
 
Counsel for Petitioner :- K. Ajit
 
Counsel for Respondent :- C.S.C.,K.P. Singh,Tariq Maqbool Khan
 

 
Hon'ble Anjani Kumar Mishra,J.

List after three weeks.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 18.4.2014

Priyanka

Download the LatestLaws.com Mobile App