Ramesh Chandra Verma vs Chief Gen. Manager S.B.I. & Others
2014 Latest Caselaw 1000 ALL

Citation : 2014 Latest Caselaw 1000 ALL
Judgement Date : 17 April, 2014

Allahabad High Court

Ramesh Chandra Verma vs Chief Gen. Manager S.B.I. & Others on 17 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 42192 of 2001
 

 
Petitioner :- Ramesh Chandra Verma
 
Respondent :- Chief Gen. Manager S.B.I. & Others
 
Counsel for Petitioner :- R.M.Shukla,G.B.Quadri,Gazala Bano,Tarun Varma
 
Counsel for Respondent :- Vipin Sinha,S.C.
 

 
Hon'ble Abhinava Upadhya,J.

The cases of Sri Tarun Varma, learned counsel appearing for the petitioners, are reported to be adjourned till 18.4.2014.

Sri Satich Chaturvedi, learned counsel appearing for the respondent is present.

List in the next cause list.

Order Date :- 17.4.2014

SKM

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