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Dr. Virendra Sharma vs State Of U.P.& 3 Ors.
2013 Latest Caselaw 6181 ALL

Citation : 2013 Latest Caselaw 6181 ALL
Judgement Date : 30 September, 2013

Allahabad High Court
Dr. Virendra Sharma vs State Of U.P.& 3 Ors. on 30 September, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 53478 of 2013
 

 
Petitioner :- Dr. Virendra Sharma
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- Smt. Arti Raje
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner states that the petitioner is the regular Lecturer in the College and, therefore, his age of superannuation is 62 years while by the letter dated 30.8.2013, the petitioner has been asked to retire on 31.8.2013.

Let the learned Standing Counsel seek instruction.

Put up on 8.10.2013 as fresh.

Order Date :- 30.9.2013

OP

 

 

 
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