Smt. Gangotri Devi & Another vs State Of U.P. & 3 Others
2013 Latest Caselaw 6171 ALL

Citation : 2013 Latest Caselaw 6171 ALL
Judgement Date : 30 September, 2013

Allahabad High Court

Smt. Gangotri Devi & Another vs State Of U.P. & 3 Others on 30 September, 2013

Bench: Surendra Singh, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 13931 of 2013
 

 
Petitioner :- Smt. Gangotri Devi & Another
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Bhupendra Kumar Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Surendra Singh,J.

Hon'ble Naheed Ara Moonis,J.

List after three weeks.

Till then interim order, if any, is extended.

Order Date :- 30.9.2013

Mustaqeem.

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