Dr. Saurabh Sharma vs State Of U.P.& Another
2013 Latest Caselaw 6169 ALL

Citation : 2013 Latest Caselaw 6169 ALL
Judgement Date : 30 September, 2013

Allahabad High Court

Dr. Saurabh Sharma vs State Of U.P.& Another on 30 September, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 53932 of 2013
 

 
Petitioner :- Dr. Saurabh Sharma
 
Respondent :- State Of U.P.& Another
 
Counsel for Petitioner :- Swapnil Kumar
 
Counsel for Respondent :- C.S.C.,V.P.Mathur
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

The petitioner applied for the post of Lecturer Neuro Surgeon. The contention of the petitioner is that he has been called for interview on 6.4.2013, but the same has not been held on the same day. Now the interview is fixed on 10.10.2013, but he has not been called for interview without giving any reason and intimation.

Put up on 8.10.2013 as fresh. Meanwhile, Sri V.P. Mathur, learned counsel appearing on behalf of the Commission, may file counter affidavit.

Order Date :- 30.9.2013

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