Manokamna Singh vs Smt. Nitu Singh
2013 Latest Caselaw 6165 ALL

Citation : 2013 Latest Caselaw 6165 ALL
Judgement Date : 30 September, 2013

Allahabad High Court

Manokamna Singh vs Smt. Nitu Singh on 30 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 514 of 2013
 

 
Appellant :- Manokamna Singh
 
Respondent :- Smt. Nitu Singh
 
Counsel for Appellant :- Dhirendra Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by Sri Dhirendra Singh, learned counsel for the appellant, the case is directed to be put up as fresh on 23rd October, 2013 so as to enable him to obtain further instructions in the matter.

Order Date :- 30.9.2013

Priyanka

Download the LatestLaws.com Mobile App