Anil Kumar vs State Of U.P.
2013 Latest Caselaw 6155 ALL

Citation : 2013 Latest Caselaw 6155 ALL
Judgement Date : 30 September, 2013

Allahabad High Court

Anil Kumar vs State Of U.P. on 30 September, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12309 of 2012
 

 
Applicant :- Anil Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Pathak,Ashok Kumar Chaudhary,Sriprakash Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Learned counsel for the applicant to file the certified copy of the statement under section 164 Cr.P.C. by the next date fixed in the matter.

List this matter in the next cause list.

Order Date :- 30.9.2013

Monika

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