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Smt. Kumari Devi vs State Of U.P. & Another
2013 Latest Caselaw 6121 ALL

Citation : 2013 Latest Caselaw 6121 ALL
Judgement Date : 27 September, 2013

Allahabad High Court
Smt. Kumari Devi vs State Of U.P. & Another on 27 September, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 34775 of 2009
 

 
Petitioner :- Smt. Kumari Devi
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Kamleshwar Singh,O.P. Tiwari,Sunil Kumar Varma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the petitioner he is granted three weeks time to file rejoinder affidavit.

Order Date :- 27.9.2013

Priyanka

 

 

 
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