C/M Mahatama Gandhi Poorva ... vs State Of U.P. And Others
2013 Latest Caselaw 6120 ALL

Citation : 2013 Latest Caselaw 6120 ALL
Judgement Date : 27 September, 2013

Allahabad High Court

C/M Mahatama Gandhi Poorva ... vs State Of U.P. And Others on 27 September, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 43032 of 2010
 

 
Petitioner :- C/M Mahatama Gandhi Poorva Madhyamik Vidhyala
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- D. S. P. Singh,C. S. Garg
 
Counsel for Respondent :- C. S. C.,C. P. Awasthi,H.N.Singh,S.K.Mishra,Vijay Bahadur Shivhare,Vimal Chandra
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri C.S. Garg, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 27.9.2013

Priyanka

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