Sajjan Singh Yadav vs Director Of Education ...
2013 Latest Caselaw 6119 ALL

Citation : 2013 Latest Caselaw 6119 ALL
Judgement Date : 27 September, 2013

Allahabad High Court

Sajjan Singh Yadav vs Director Of Education ... on 27 September, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 73587 of 2010
 

 
Petitioner :- Sajjan Singh Yadav
 
Respondent :- Director Of Education (Madhyamik) And Others
 
Counsel for Petitioner :- Pranav Kr. Srivastava
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Case called out in the revised list.

Learned counsel for the petitioner is not present.

The writ petition is dismissed for want of prosecution.

Order Date :- 27.9.2013

Priyanka

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