Hakim Singh vs State Of U.P.
2013 Latest Caselaw 6112 ALL

Citation : 2013 Latest Caselaw 6112 ALL
Judgement Date : 27 September, 2013

Allahabad High Court

Hakim Singh vs State Of U.P. on 27 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27112 of 2013
 

 
Applicant :- Hakim Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dharmendra Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

On the request of the learned counsel for the applicant, let the matter be listed in the week commencing 7th October, 2013 before the appropriate Court.

Order Date :- 27.9.2013

Mustaqeem.

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