Rabish Kumar Sharma vs Chairman & M.D. Uco Bank And 2 Ors.
2013 Latest Caselaw 6071 ALL

Citation : 2013 Latest Caselaw 6071 ALL
Judgement Date : 25 September, 2013

Allahabad High Court

Rabish Kumar Sharma vs Chairman & M.D. Uco Bank And 2 Ors. on 25 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 52759 of 2013
 

 
Petitioner :- Rabish Kumar Sharma
 
Respondent :- Chairman & M.D. Uco Bank And 2 Ors.
 
Counsel for Petitioner :- Gaurav Sharma
 
Counsel for Respondent :- Sanjay Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Learned counsel for the respondents prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 25.9.2013

Download the LatestLaws.com Mobile App