Smt. Saroj Singh vs Collector, Sultanpur And 3 Ors
2013 Latest Caselaw 6069 ALL

Citation : 2013 Latest Caselaw 6069 ALL
Judgement Date : 25 September, 2013

Allahabad High Court

Smt. Saroj Singh vs Collector, Sultanpur And 3 Ors on 25 September, 2013

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. SINGLE No. - 4165 of 2003
 

 
Petitioner :- Smt. Saroj Singh
 
Respondent :- Collector, Sultanpur And 3 Ors
 
Counsel for Petitioner :- Shiv Shanker Singh
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Shri Narayan Shukla,J.

Ms Ayesa Beghum learned advocate, holding brief of Mr Shiv Shanker Singh, learned counsel for the petitioner informs that by passage of time the matter has been rendered infructuous.

Accordingly the writ petition is dismissed as infructuous.

Order Date :- 25.9.2013

Tripathi

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