Suryabhan Singh @ Abinash @ Vivek ... vs State Of U.P.
2013 Latest Caselaw 6063 ALL

Citation : 2013 Latest Caselaw 6063 ALL
Judgement Date : 25 September, 2013

Allahabad High Court

Suryabhan Singh @ Abinash @ Vivek ... vs State Of U.P. on 25 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27087 of 2013
 

 
Applicant :- Suryabhan Singh @ Abinash @ Vivek [email protected] Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- M.S. Chandel
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

As prayed by the learned counsel for the applicant, two weeks' time is allowed to file supplementary affidavit.

List this case on 22nd October, 2013 before the appropriate Court.

Order Date :- 25.9.2013

Mustaqeem.

Download the LatestLaws.com Mobile App