Nizam Khan vs State Of U.P.
2013 Latest Caselaw 6061 ALL

Citation : 2013 Latest Caselaw 6061 ALL
Judgement Date : 25 September, 2013

Allahabad High Court

Nizam Khan vs State Of U.P. on 25 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27086 of 2013
 

 
Applicant :- Nizam Khan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- V.S. Rajpoot
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Memo of appearance has been filed by Shri Preetam Yadav, Advocate on behalf of complainant, which is taken on record.

Learned AGA prays for and is granted two weeks' time to file counter affidavit.

List this case on 10th October, 2013 before the appropriate Court, showing the name of the counsel for the complainant.

Order Date :- 25.9.2013

Mustaqeem.

Download the LatestLaws.com Mobile App