Ramesh Chandra Iv vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 6022 ALL

Citation : 2013 Latest Caselaw 6022 ALL
Judgement Date : 23 September, 2013

Allahabad High Court

Ramesh Chandra Iv vs State Of U.P.& 2 Ors. on 23 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 51916 of 2013
 

 
Petitioner :- Ramesh Chandra Iv
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- S.P.Pandey,S.N.Pandey
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Learned Standing Counsel appears on behalf of respondent nos. 1 and 2. Sri Manish Goyal, Advocate, appears on behalf of respondent no. 3. All the respondents may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks.

List thereafter.

Order Date :- 23.9.2013

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