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Bhagwan Singh vs State Of U.P. & Another
2013 Latest Caselaw 6017 ALL

Citation : 2013 Latest Caselaw 6017 ALL
Judgement Date : 23 September, 2013

Allahabad High Court
Bhagwan Singh vs State Of U.P. & Another on 23 September, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 52003 of 2013
 

 
Petitioner :- Bhagwan Singh
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Arvind Kumar Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

       As prayed on behalf of Sri Arvind Kumar Tiwari, learned counsel for the petitioner, put up as fresh on 23rd October, 2013.

Order Date :- 23.9.2013

Priyanka

 

 

 
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