Miththu vs State Of U.P.
2013 Latest Caselaw 6014 ALL

Citation : 2013 Latest Caselaw 6014 ALL
Judgement Date : 23 September, 2013

Allahabad High Court

Miththu vs State Of U.P. on 23 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27075 of 2013
 

 
Applicant :- Miththu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amir Khan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

It is submitted by the learned counsel for the applicant that the bail application of the co-accused is pending before the another Bench of this Court, therefore, this bail application may also be connected with the aforesaid case.

Let the instant bail application be connected with Criminal Misc. Bail Application No.22922 of 2013 and list on the date fixed in the connected matter before the appropriate Bench.

Order Date :- 23.9.2013

Mustaqeem.

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