Prof.Ashok Kumar Chaubey And 23 ... vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 6008 ALL

Citation : 2013 Latest Caselaw 6008 ALL
Judgement Date : 23 September, 2013

Allahabad High Court

Prof.Ashok Kumar Chaubey And 23 ... vs State Of U.P.& 2 Ors. on 23 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 52063 of 2013
 

 
Petitioner :- Prof.Ashok Kumar Chaubey And 23 Ors.
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- Santosh Kumar Mishra,Pradeep Kr.Dwivedi
 
Counsel for Respondent :- C.S.C.,Anurag Khanna
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Put up on 27th September, 2013 as fresh along with the record of Writ Petition No. 49570 of 2013.

Order Date :- 23.9.2013

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