Dr. Shivraj Kumar And 20 Ors. vs State Of U.P.& 9 Ors.
2013 Latest Caselaw 6006 ALL

Citation : 2013 Latest Caselaw 6006 ALL
Judgement Date : 23 September, 2013

Allahabad High Court

Dr. Shivraj Kumar And 20 Ors. vs State Of U.P.& 9 Ors. on 23 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 51885 of 2013
 

 
Petitioner :- Dr. Shivraj Kumar And 20 Ors.
 
Respondent :- State Of U.P.& 9 Ors.
 
Counsel for Petitioner :- R.P.Dubey,Vivek Varma
 
Counsel for Respondent :- C.S.C.,A.S.G.I.-7802/2013
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Put up on 27th September, 2013 as fresh along with the record of Writ Petition No. 49570 of 2013.

Order Date :- 23.9.2013

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