Dr. Shashi Arora And 30 Ors. vs State Of U.P.& 6 Ors.
2013 Latest Caselaw 5993 ALL

Citation : 2013 Latest Caselaw 5993 ALL
Judgement Date : 20 September, 2013

Allahabad High Court

Dr. Shashi Arora And 30 Ors. vs State Of U.P.& 6 Ors. on 20 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 51804 of 2013
 

 
Petitioner :- Dr. Shashi Arora And 30 Ors.
 
Respondent :- State Of U.P.& 6 Ors.
 
Counsel for Petitioner :- Durga Tiwari
 
Counsel for Respondent :- C.S.C.,A.S.G.I.-7794/2013,Vivek Varma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Put up on 27th September, 2013 as fresh along with the record of Writ Petition No. 49570 of 2013.

Order Date :- 20.9.2013

Download the LatestLaws.com Mobile App