Gyan Chand vs State Of U.P.
2013 Latest Caselaw 5991 ALL

Citation : 2013 Latest Caselaw 5991 ALL
Judgement Date : 20 September, 2013

Allahabad High Court

Gyan Chand vs State Of U.P. on 20 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27067 of 2013
 

 
Applicant :- Gyan Chand
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.P. Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

As prayed by the learned counsel for the applicant, list on 30th September, 2013 before the appropriate Court.

Order Date :- 20.9.2013

Mustaqeem.

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