Dr. Ashok Kumar Chopra And 16 Ors. vs Union Of India & 6 Ors.
2013 Latest Caselaw 5980 ALL

Citation : 2013 Latest Caselaw 5980 ALL
Judgement Date : 20 September, 2013

Allahabad High Court

Dr. Ashok Kumar Chopra And 16 Ors. vs Union Of India & 6 Ors. on 20 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 51818 of 2013
 

 
Petitioner :- Dr. Ashok Kumar Chopra And 16 Ors.
 
Respondent :- Union Of India & 6 Ors.
 
Counsel for Petitioner :- Anshul Kumar Singhal,Vinod Kumar Agrawal
 
Counsel for Respondent :- C.S.C.,A.S.G.I.-7807/2013,Anurag Khanna
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Put up on 27th September, 2013 as fresh along with the record of Writ Petition No. 49570 of 2013.

Order Date :- 20.9.2013

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