Arti Mishra vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 5977 ALL

Citation : 2013 Latest Caselaw 5977 ALL
Judgement Date : 20 September, 2013

Allahabad High Court

Arti Mishra vs State Of U.P.& 2 Ors. on 20 September, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 21185 of 2013
 

 
Petitioner :- Arti Mishra
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- Ashutosh Mani Tripathi,D.S.M.Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that counter affidavit has been filed on 3.9.2013. The same is not on record. Office is directed to place the same on record. As prayed, two weeks time is allowed to file rejoinder affidavit. List thereafter.

This case was assigned to me when I was sitting singly. Now I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench.

Order Date :- 20.9.2013

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