Ram Lal vs State Of U.P. And Others
2013 Latest Caselaw 5975 ALL

Citation : 2013 Latest Caselaw 5975 ALL
Judgement Date : 20 September, 2013

Allahabad High Court

Ram Lal vs State Of U.P. And Others on 20 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 21704 of 2006
 

 
Petitioner :- Ram Lal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R.S.P. Rao
 
Counsel for Respondent :- Csc,Shashi Kant
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

The case called out in the revised list.

The Court has waited for some time.

However, none has appeared for the Petitioner.

In the circumstances, the Court has no option but to dismiss the Writ Petition for want of prosecution.

The Writ Petition is accordingly dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 20.9.2013

Priyanka

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