Smt. Pooja vs State Of U.P.& 4 Ors.
2013 Latest Caselaw 5973 ALL

Citation : 2013 Latest Caselaw 5973 ALL
Judgement Date : 20 September, 2013

Allahabad High Court

Smt. Pooja vs State Of U.P.& 4 Ors. on 20 September, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 20245 of 2013
 

 
Petitioner :- Smt. Pooja
 
Respondent :- State Of U.P.& 4 Ors.
 
Counsel for Petitioner :- Kamlesh Shukla
 
Counsel for Respondent :- C.S.C.,Ramesh Pundir,Rekha Pundir
 

 
Hon'ble Rajes Kumar,J.

Four weeks time is allowed to file counter affidavit. List thereafter. This case was assigned to me when I was sitting singly. Now I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench.

Order Date :- 20.9.2013

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