Pradeep Kumar Yadav And 6 Ors. vs State Of U.P.& Another
2013 Latest Caselaw 5957 ALL

Citation : 2013 Latest Caselaw 5957 ALL
Judgement Date : 20 September, 2013

Allahabad High Court

Pradeep Kumar Yadav And 6 Ors. vs State Of U.P.& Another on 20 September, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 21220 of 2013
 

 
Petitioner :- Pradeep Kumar Yadav And 6 Ors.
 
Respondent :- State Of U.P.& Another
 
Counsel for Petitioner :- Sandeep Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

This case was assigned to me when I was sitting singly. Now I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench in the next cause list.

Order Date :- 20.9.2013

Download the LatestLaws.com Mobile App