Usha Pandey And Anr. vs State Of U.P.& 6 Ors.
2013 Latest Caselaw 5955 ALL

Citation : 2013 Latest Caselaw 5955 ALL
Judgement Date : 20 September, 2013

Allahabad High Court

Usha Pandey And Anr. vs State Of U.P.& 6 Ors. on 20 September, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 21180 of 2013
 

 
Petitioner :- Usha Pandey And Anr.
 
Respondent :- State Of U.P.& 6 Ors.
 
Counsel for Petitioner :- Anuj Kumar,P.C.Singh
 
Counsel for Respondent :- C.S.C.,Manu Singh
 

 
Hon'ble Rajes Kumar,J.

List after two weeks. Till the next date of listing, interim order shall continue.

Learned Standing Counsel is directed to inform on the next date fixed whether any inquiry has been made by the District Magistrate and, if made, the inquiry report may be filed along with the affidavit.

Order Date :- 20.9.2013

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