Deep Chand vs State Of U.P.
2013 Latest Caselaw 5952 ALL

Citation : 2013 Latest Caselaw 5952 ALL
Judgement Date : 20 September, 2013

Allahabad High Court

Deep Chand vs State Of U.P. on 20 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26788 of 2013
 

 
Applicant :- Deep Chand
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vivek Kumar Singh,Mayank Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Supplementary affidavit has been filed on behalf of applicant, which is taken on record.

Learned counsel for the applicant prays for further time to file statements of the injured persons.

At the request of the learned counsel for the applicant, put up this case on 25th September, 2013 as unlisted before the appropriate Court.

Order Date :- 20.9.2013

Mustaqeem.

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