Jagviri Devi @ Jagbiri Devi vs State Of U.P.
2013 Latest Caselaw 5937 ALL

Citation : 2013 Latest Caselaw 5937 ALL
Judgement Date : 19 September, 2013

Allahabad High Court

Jagviri Devi @ Jagbiri Devi vs State Of U.P. on 19 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26763 of 2013
 

 
Applicant :- Jagviri Devi @ Jagbiri Devi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pankaj Bharti
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned AGA is directed to file counter affidavit within three weeks'.

List this case in the week commencing 7th October, 2013 before the appropriate Court.

Order Date :- 19.9.2013

Mustaqeem.

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