Om Prakash Sharma And 7 Ors. vs State Of U.P.& 3 Ors.
2013 Latest Caselaw 5929 ALL

Citation : 2013 Latest Caselaw 5929 ALL
Judgement Date : 19 September, 2013

Allahabad High Court

Om Prakash Sharma And 7 Ors. vs State Of U.P.& 3 Ors. on 19 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 51369 of 2013
 

 
Petitioner :- Om Prakash Sharma And 7 Ors.
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- Smt. Arti Raje
 
Counsel for Respondent :- C.S.C.,A.S.G.I.-7793/2013
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Put up on 27th September, 2013 as fresh along with the record of Writ Petition No. 49570 of 2013.

Order Date :- 19.9.2013

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