Daya Nand @ Hridaya Nand Yadav And 3 ... vs State Of U.P. And 4 Others
2013 Latest Caselaw 5925 ALL

Citation : 2013 Latest Caselaw 5925 ALL
Judgement Date : 19 September, 2013

Allahabad High Court

Daya Nand @ Hridaya Nand Yadav And 3 ... vs State Of U.P. And 4 Others on 19 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 51451 of 2013
 

 
Petitioner :- Daya Nand @ Hridaya Nand Yadav And 3 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sudhakar Pandey,S.K. Pandey
 
Counsel for Respondent :- C.S.C.,P.N. Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by the learned Standing Counsel appearing for the respondent Nos. 1 to 4, the case is directed to be put up as fresh on 28th October, 2013 so as to enable him to obtain instructions in the matter.

Order Date :- 19.9.2013

Priyanka

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