Sushil Kumar Joshi vs State Of U.P.
2013 Latest Caselaw 5923 ALL

Citation : 2013 Latest Caselaw 5923 ALL
Judgement Date : 19 September, 2013

Allahabad High Court

Sushil Kumar Joshi vs State Of U.P. on 19 September, 2013

Bench: Kalimullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22175 of 2013
 

 
Applicant :- Sushil Kumar Joshi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.S. Sachan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Kalimullah Khan,J.

Heard the learned counsel for the applicant and learned A.G.A. Perused the record.

Learned counsel for the applicant is directed to file certified copy of the ordersheet maintained on the trail court record within 10 days.

List this matter on 7th October, 2013.

Copy of the order be furnished to learned trial court.

Registry is directed to comply the order by Fax.

Order Date :- 19.9.2013

Atmesh

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