Citation : 2013 Latest Caselaw 5914 ALL
Judgement Date : 19 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 51398 of 2013 Petitioner :- Dr. Raghwendra Kumar Pandey And 27 Ors. Respondent :- State Of U.P.& 5 Ors. Counsel for Petitioner :- Santosh Kumar Rai Counsel for Respondent :- C.S.C.,A.S.G.I.-7796/2013,Gautam Baghel Hon'ble Rajes Kumar,J.
Hon'ble Manoj Misra,J.
Put up on 27th September, 2013 as fresh along with the record of Writ Petition No. 49570 of 2013.
Order Date :- 19.9.2013
OP
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