Ved Prakash vs State Of U.P. And 4 Others
2013 Latest Caselaw 5909 ALL

Citation : 2013 Latest Caselaw 5909 ALL
Judgement Date : 18 September, 2013

Allahabad High Court

Ved Prakash vs State Of U.P. And 4 Others on 18 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 47011 of 2013
 

 
Petitioner :- Ved Prakash
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Raghvendra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out in the revised list.

None is present for the petitioner.

Put up as fresh on 24th October, 2013.

Order Date :- 18.9.2013

Priyanka

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