Shilendra Pal Singh vs State Of U.P.
2013 Latest Caselaw 5908 ALL

Citation : 2013 Latest Caselaw 5908 ALL
Judgement Date : 18 September, 2013

Allahabad High Court

Shilendra Pal Singh vs State Of U.P. on 18 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26755 of 2013
 

 
Applicant :- Shilendra Pal Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Arvind Kumar Singh II
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Shri D. V. Singh, Advocate, has filed memo of appearance on behalf of complainant, which is taken on record.

At the request of the learned counsel for the parties, put up this case on 20th September, 2013 as unlisted before the appropriate Court.

Order Date :- 18.9.2013

Mustaqeem.

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