The Prabhu Narain Union Club ... vs State Of U.P. And 2 Others
2013 Latest Caselaw 5904 ALL

Citation : 2013 Latest Caselaw 5904 ALL
Judgement Date : 18 September, 2013

Allahabad High Court

The Prabhu Narain Union Club ... vs State Of U.P. And 2 Others on 18 September, 2013

Bench: Tarun Agarwala




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 47944 of 2013
 

 
Petitioner :- The Prabhu Narain Union Club Varanasi
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Irshad Hussain,Sanjeev Singh
 
Counsel for Respondent :- C.S.C.,Manish Singh
 

 
Hon'ble Tarun Agarwala,J.

Dismissed.

For orders, see order of date passed in Writ Petition No. 48536 of 2013.

Order Date :- 18.9.2013

Fahad

(Tarun Agarwala, J.)

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