Citation : 2013 Latest Caselaw 5900 ALL
Judgement Date : 18 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 45260 of 2013 Petitioner :- Mohammad Jan Respondent :- State Of U.P. Thru Secy. And 2 Others Counsel for Petitioner :- Neeraj Kumar Tripathi Counsel for Respondent :- C.S.C. Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
Case called out in the revised list.
None is present for the petitioner.
Put up as fresh on 23rd October, 2013.
Order Date :- 18.9.2013
Priyanka
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